Kumari Jyoti vs The State Of U.P Thru ...
2012 Latest Caselaw 2304 ALL

Citation : 2012 Latest Caselaw 2304 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Kumari Jyoti vs The State Of U.P Thru ... on 29 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4207 of 2012
 

 
Petitioner :- Kumari Jyoti
 
Respondent :- The State Of U.P Thru Secy.,Ministry Of Home Affairs And Ors
 
Petitioner Counsel :- M.G Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed by learned A.G.A., two weeks time is granted for seeking instruction.

List thereafter.

Order Date :- 29.5.2012

S. Kumar

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