Citation : 2012 Latest Caselaw 2303 ALL
Judgement Date : 29 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2230 of 2012 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Mata Deen And Anr. Petitioner Counsel :- Saurabh Srivastava Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 29.5.2012
OP
Case :- FIRST APPEAL FROM ORDER No. - 2230 of 2012
Petitioner :- The New India Assurance Co. Ltd.
Respondent :- Mata Deen And Anr.
Petitioner Counsel :- Saurabh Srivastava
Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
CIVIL MISC. STAY APPLICATION.
The stay application is rejected. However, it will be open to the appellant to execute the order of the Tribunal.
Order Date :- 29.5.2012
OP
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