Commissioner Of Income Tax vs M/S Sameer Leasing Co. Ltd.
2012 Latest Caselaw 2301 ALL

Citation : 2012 Latest Caselaw 2301 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Commissioner Of Income Tax vs M/S Sameer Leasing Co. Ltd. on 29 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- INCOME TAX APPEAL No. - 611 of 2012
 

 
Petitioner :- Commissioner Of Income Tax
 
Respondent :- M/S Sameer Leasing Co. Ltd.
 
Petitioner Counsel :- Shambhu Chopra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Heard Shri Shambhu Chopra, learned counsel for the appellant.

Admit on substantial questions no. a, b & c as framed in the memo of appeal.

Affidavit of service may be filed within four weeks.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 29.5.2012

MK/

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