Smt. Ashok Tiwari And Ors. vs The State Of U.P Thru Secy., Home ...
2012 Latest Caselaw 2300 ALL

Citation : 2012 Latest Caselaw 2300 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Smt. Ashok Tiwari And Ors. vs The State Of U.P Thru Secy., Home ... on 29 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4200 of 2012
 

 
Petitioner :- Smt. Ashok Tiwari And Ors.
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Petitioner Counsel :- Prabhat Kr Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed, list in the next cause list.

Order Date :- 29.5.2012

S. Kumar

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