Indresh Kumar @ Keeri Lal & Others vs State Of U.P., Thru. Secretary, ...
2012 Latest Caselaw 2291 ALL

Citation : 2012 Latest Caselaw 2291 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Indresh Kumar @ Keeri Lal & Others vs State Of U.P., Thru. Secretary, ... on 29 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4193 of 2012
 

 
Petitioner :- Indresh Kumar @ Keeri Lal & Others
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Petitioner Counsel :- Pramod Kumar Tiwari,Manoj Kumar Verma
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

The victim has not yet been recovered.

No ground for interference is made out.

The petition is, accordingly, dismissed.

Order Date :- 29.5.2012

S. Kumar

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