Sushil Kumar Yadav vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2290 ALL

Citation : 2012 Latest Caselaw 2290 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Sushil Kumar Yadav vs The State Of U.P Thru Principal ... on 29 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4111 of 2012
 

 
Petitioner :- Sushil Kumar Yadav
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- H.S Tiwari,P.K Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

The Investigating Officer is present in the Court.

List in the month of July,2012.

Order Date :- 29.5.2012

S. Kumar

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