Kailash Chandra And Others vs M/S Shiv Om Cargo Movers And Anr.
2012 Latest Caselaw 2287 ALL

Citation : 2012 Latest Caselaw 2287 ALL
Judgement Date : 29 May, 2012

Allahabad High Court

Kailash Chandra And Others vs M/S Shiv Om Cargo Movers And Anr. on 29 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 800 of 2012
 

 
Petitioner :- Kailash Chandra And Others
 
Respondent :- M/S Shiv Om Cargo Movers And Anr.
 
Petitioner Counsel :- Ankur Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

List it in July, 2012.

Order Date :- 29.5.2012

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