The Commissioner Of Income Tax & ... vs Mr. R.L. Sharma Prop. M/S.R.L. ...
2012 Latest Caselaw 2255 ALL

Citation : 2012 Latest Caselaw 2255 ALL
Judgement Date : 28 May, 2012

Allahabad High Court

The Commissioner Of Income Tax & ... vs Mr. R.L. Sharma Prop. M/S.R.L. ... on 28 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 11 of 2003
 

 
Petitioner :- The Commissioner Of Income Tax & Another
 
Respondent :- Mr. R.L. Sharma Prop. M/S.R.L. Sharma & Co.
 
Petitioner Counsel :- A.N. Mahajan,Ashok Kumar,B.J. Agrawal,D. Awasthi,G.Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Allowed.

For order, see order of date passed in Income Tax Appeal No.9 of 2003.

Order Date :- 23.5.2012

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