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Jaggu @ Jagram And Ors. vs The State Of U.P And Anr.
2012 Latest Caselaw 2252 ALL

Citation : 2012 Latest Caselaw 2252 ALL
Judgement Date : 28 May, 2012

Allahabad High Court
Jaggu @ Jagram And Ors. vs The State Of U.P And Anr. on 28 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 
C.M.A.No.48359 of 2012: Application for correction. 
 
In re:
 
Case :- U/S 482/378/407 No. - 1665 of 2012
 

 
Petitioner :- Jaggu @ Jagram And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Sushil Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

This is an application for correction in the order dated 15.5.2012.

It has been pointed out that instead of Superintendent of Police, Sultanpur, 'Superintendent of Police, Chhatrapati Shahu Ji Maharaj Nagar' is required to be recorded, because the case relates to that district.

In view of the above, in the order dated 15.5.2012, instead of Superintendent of Police, Sultanpur, on all the places, 'Superintendent of Police, Chhatrapati Shahu Ji Maharaj Nagar' shall be read.

Let this order be read alongwith the order dated 15.5.2012.

Order Date :- 28.5.2012

A.Nigam

 

 

 
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