Sharad Kumar Mishra vs State Of U.P. And Others
2012 Latest Caselaw 2250 ALL

Citation : 2012 Latest Caselaw 2250 ALL
Judgement Date : 28 May, 2012

Allahabad High Court

Sharad Kumar Mishra vs State Of U.P. And Others on 28 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT TAX No. - 639 of 2012
 

 
Petitioner :- Sharad Kumar Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Correction Application No. 166781 of 2012

This is an application praying for correction of the order dated 22.5.2012. In 6th line of 3rd paragraph of the order, the word 'Gorakhpur' should be read as 'J.P. Nagar'.

The order is corrected accordingly.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 28.5.2012

MK/

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