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Sumitra Nand Srivastava vs State Of U.P. & Another
2012 Latest Caselaw 2246 ALL

Citation : 2012 Latest Caselaw 2246 ALL
Judgement Date : 28 May, 2012

Allahabad High Court
Sumitra Nand Srivastava vs State Of U.P. & Another on 28 May, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 3050 of 2001
 

 
Petitioner :- Sumitra Nand Srivastava
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- V.P.Mathur
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present to press this application under Section 482 Cr.P.C., therefore, the same is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 28.5.2012

M/A.

 

 

 
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