Citation : 2012 Latest Caselaw 2244 ALL
Judgement Date : 28 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2170 of 2012 Petitioner :- Shakil Ahmad Respondent :- Manager, Oriental Insurance Co. Ltd. And Others Petitioner Counsel :- Meraj Ahmad Khan Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 28.5.2012
OP
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