Hardeo Singh vs Dy. Commissioner, Food, Lucknow ...
2012 Latest Caselaw 2226 ALL

Citation : 2012 Latest Caselaw 2226 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Hardeo Singh vs Dy. Commissioner, Food, Lucknow ... on 25 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 3482 of 2011
 

 
Petitioner :- Hardeo Singh
 
Respondent :- Dy. Commissioner, Food, Lucknow Division, Lucknow & Others
 
Petitioner Counsel :- Mukesh Kumar Tewari,Gyanendra Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

Learned Standing Counsel wants time for filling counter affidavit.

Three weeks time is granted to file counter affidavit from today.

No further time shall be granted to respondent to file counter affidavit.

List in the week commencing from 16th July, 2012.

Order Date :- 25.5.2012

S. Kumar

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