Sapunam vs State Of U.P. Thru Secy. Basic Edu. ...
2012 Latest Caselaw 2223 ALL

Citation : 2012 Latest Caselaw 2223 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Sapunam vs State Of U.P. Thru Secy. Basic Edu. ... on 25 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 6622 of 2011
 

 
Petitioner :- Sapunam
 
Respondent :- State Of U.P. Thru Secy. Basic Edu. Deptt. And Ors.
 
Petitioner Counsel :- Lalit Kishore Tiwari
 
Respondent Counsel :- C.S.C.,R.P. Verma
 

 
Hon'ble Vishnu Chandra Gupta,J.

Two weeks time is granted finally for the respondent to file counter affidavit.

No further time will be granted to the respondent.

List in the week commencing from 9th of July, 2012.

Order Date :- 25.5.2012

S. Kumar

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