Gopal Swarup Chaturvedi vs State Of U.P. And Others
2012 Latest Caselaw 2220 ALL

Citation : 2012 Latest Caselaw 2220 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Gopal Swarup Chaturvedi vs State Of U.P. And Others on 25 May, 2012

Bench: Amitava Lala, Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 18964 of 2009
 

 
Petitioner :- Gopal Swarup Chaturvedi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Samit Gopal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Amitava Lala,J.

Hon'ble Pradeep Kumar Singh Baghel,J.

Hearing concluded.

Judgment reserved.

Order Date :- 25.5.2012

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