Kailash Runghta vs The State Of U.P
2012 Latest Caselaw 2216 ALL

Citation : 2012 Latest Caselaw 2216 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Kailash Runghta vs The State Of U.P on 25 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1827 of 2012
 

 
Petitioner :- Kailash Runghta
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Amit Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the State prays for time to file a counter affidavit.

List in August, 2012.

Order Date :- 25.5.2012

A.Nigam

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