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C/M. Of Janta Higher Secy. School ... vs Shri Ram Prakash Yadav
2012 Latest Caselaw 2215 ALL

Citation : 2012 Latest Caselaw 2215 ALL
Judgement Date : 25 May, 2012

Allahabad High Court
C/M. Of Janta Higher Secy. School ... vs Shri Ram Prakash Yadav on 25 May, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 114 of 2000
 

 
Petitioner :- C/M. Of Janta Higher Secy. School Thr. Its Manager
 
Respondent :- Shri Ram Prakash Yadav
 
Petitioner Counsel :- Shailendra
 
Respondent Counsel :- P.Singh Yadav,Ajay Kumar,Ajit Kumar,Pushpendra Singh
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Ajit Kumar, Advocate, put up on Tuesday (29.5.2012) in Chamber at 4-00 p.m.

Order Date :- 25.5.2012

OP

 

 

 
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