Rajeshwari Singh And Ors. vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2214 ALL

Citation : 2012 Latest Caselaw 2214 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Rajeshwari Singh And Ors. vs The State Of U.P Thru Principal ... on 25 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1822 of 2012
 

 
Petitioner :- Rajeshwari Singh And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Anr.
 
Petitioner Counsel :- M.G Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Before proceeding further in the case, let the learned Government Advocate take instructions as to under what circumstances in a case lodged in the year 2004, summoning order has been issued in March, 2012.

List in August, 2012.

Order Date :- 25.5.2012

A.Nigam

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