Sharvendra Kumar Pandey vs State Of U.P. Thro. Secy Education ...
2012 Latest Caselaw 2207 ALL

Citation : 2012 Latest Caselaw 2207 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Sharvendra Kumar Pandey vs State Of U.P. Thro. Secy Education ... on 25 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 4593 of 2011
 

 
Petitioner :- Sharvendra Kumar Pandey
 
Respondent :- State Of U.P. Thro. Secy Education (Basic) & 2 Others
 
Petitioner Counsel :- Lalit Kishore Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

Supplementary counter affidavit has not been filed as required by the court vide order dated 7.5.2012.

Two weeks time is granted to file supplementary counter affidavit.

List in the week commencing from 2nd July, 2012.

Order Date :- 25.5.2012

S. Kumar

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