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C/M Avadh Kisan Junior High ... vs State Of U.P.Thru.Secy.Deptt.Of ...
2012 Latest Caselaw 2206 ALL

Citation : 2012 Latest Caselaw 2206 ALL
Judgement Date : 25 May, 2012

Allahabad High Court
C/M Avadh Kisan Junior High ... vs State Of U.P.Thru.Secy.Deptt.Of ... on 25 May, 2012
Bench: Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2230 of 2012
 

 
Petitioner :- C/M Avadh Kisan Junior High School, Nasratpur, Faizabad
 
Respondent :- State Of U.P.Thru.Secy.Deptt.Of Firms Societies&Chits &Other
 
Petitioner Counsel :- Kuldeep Pati Tripathi,S.K. Pandey
 
Respondent Counsel :- C.S.C.,M.B. Singh
 

 
Hon'ble Vishnu Chandra Gupta,J.

Sri R. R. Dev, Advocate is for Respondents No.  4 and 5. His name not shown in the cause list  Sri Jai Narayan Pandey, Advocate filed power on behalf of Respondent No. 6. Learned counsel for Respondent No. 2 and 3 informed that a fresh writ petition No. 3447 of 2012 has been filed and is going to be taken as fresh today in Court No. 22 in respect of the election, going  to be held on 27.5.2012.

Hence, put up this writ petition before appropriate Bench along with Writ petition No. 3447 of 2012. Names of Petitioner No. 4, 5  and 6 will be show in the next cause list.

Order Date :- 25.5.2012

S. Kumar

 

 

 
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