Commissioner, Central Excise vs M/S Shyam Dyers, Sector-Iv, Noida
2012 Latest Caselaw 2200 ALL

Citation : 2012 Latest Caselaw 2200 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Commissioner, Central Excise vs M/S Shyam Dyers, Sector-Iv, Noida on 25 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 24 of 2010
 

 
Petitioner :- Commissioner, Central Excise
 
Respondent :- M/S Shyam Dyers, Sector-Iv, Noida
 
Petitioner Counsel :- S.P. Kesarwani (Ssc-Ce&S)
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

List this appeal along with Central Excise Appeal (Defective) No. 329 of 2005.

Affidavit of service may be filed by the appellant within four weeks.

List thereafter.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 25.5.2012

MK/

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