Smt. Shanti Devi W/O Sundarlal vs Additional District Judge, Court ...
2012 Latest Caselaw 2198 ALL

Citation : 2012 Latest Caselaw 2198 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Smt. Shanti Devi W/O Sundarlal vs Additional District Judge, Court ... on 25 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 5573 of 2010
 

 
Petitioner :- Smt. Shanti Devi W/O Sundarlal
 
Respondent :- Additional District Judge, Court No.6,Gonda & Ors.
 
Petitioner Counsel :- Q.M. Haque
 
Respondent Counsel :- C.S.C.,R.M. Sharma
 

 
Hon'ble Vishnu Chandra Gupta,J.

Application for substitution on account of death of Respondent No. 8 is moved.

Notice be issued to the proposed legal heirs.

List on 23rd of July, 2012.

Steps be taken within three days positively.

Order Date :- 25.5.2012

S. Kumar

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