Uma Shanker Bajpai vs Shiv Mohan Awasthi
2012 Latest Caselaw 2195 ALL

Citation : 2012 Latest Caselaw 2195 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Uma Shanker Bajpai vs Shiv Mohan Awasthi on 25 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 6188 of 2011
 

 
Petitioner :- Uma Shanker Bajpai
 
Respondent :- Shiv Mohan Awasthi
 
Petitioner Counsel :- S.K. Mehrotra,I.D. Shukla
 
Respondent Counsel :- H A B Sinha,H.A.B. Sinha
 

 
Hon'ble Vishnu Chandra Gupta,J.

At the request of counsel for the respondent counter affidavit and rejoinder has already been exchanged.

The counsel for petitioner is busy in other courts, so, he requested to fix this case in the month of July.

List this petition in week commencing from 9th of July, 2012 for hearing.

Order Date :- 25.5.2012

S. Kumar

Download the LatestLaws.com Mobile App