Commissioer Of Customs & Central ... vs M/S Trelleborg Automotives India ...
2012 Latest Caselaw 2192 ALL

Citation : 2012 Latest Caselaw 2192 ALL
Judgement Date : 25 May, 2012

Allahabad High Court

Commissioer Of Customs & Central ... vs M/S Trelleborg Automotives India ... on 25 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 144 of 2004
 

 
Petitioner :- Commissioer Of Customs & Central Excise, Ghaziabad
 
Respondent :- M/S Trelleborg Automotives India Pvt. Ltd.
 
Petitioner Counsel :- S.P. Kesarwani,A.K. Rai,Dr. A.K. Nigamn
 
Respondent Counsel :- Nishant Mishra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

List in the next cause list showing the name of Sri Vinod Kant Srivastava as counsel for the appellant.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 25.5.2012

MK/

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