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In The Matter Of Est.Of Late Sri ... vs Unknown
2012 Latest Caselaw 2184 ALL

Citation : 2012 Latest Caselaw 2184 ALL
Judgement Date : 25 May, 2012

Allahabad High Court
In The Matter Of Est.Of Late Sri ... vs Unknown on 25 May, 2012
Bench: Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

Court No. - 39
 

 
Case :- TESTAMENTARY CASES No. - 21 of 2009
 

 
Petitioner :- In The Matter Of Est.Of Late Sri K.P.Chowdry:Anita Chowdry
 
Petitioner Counsel :- Vipin Sinha
 

 
Hon'ble Prakash Krishna,J.

Office has reported that sum of Rs.1,09,35,000/- is payable towards court fee.

This is an application on behalf of the petitioner to direct the banks, namely, Branch Manager, State of Bank of India, Main Branch, Allahabad, Branch Manager, State Bank of Patiala, Civil Lines, Allahabad and Branch Manager, Allahabad, Allahabad Bank, Kanpur Road, Allahabad that sums mentioned in para-6 of the affidavit be remitted to the Registrar General, High Court, Allahabad for part payment of court fee. Further allegation in para-7 of the affidavit is that applicant has got Rs.19,33,842/- balance amount for payment of court fee.

Application is allowed.

The details of account numbers and amount available with the aforesaid three banks are given in para-6 of the affidavit.

For the sake of convenience, the contents of para-6 are reproduced below:

"6. That the deponent submits that directions may kindly be issued by this Hon'ble Court to the Branch Managers of the following banks names of which are being given below along with account numbers and the amount available therein -

S. No.

Name of Bank

A/c No.

Amount available

1.

Branch Manager, State of Bank of India, Main Branch, Allahabad

1190100017

5,57,265.00

2.

Branch Manager, State Bank of Patiala, Civil Lines, Allahabad

1190005242

21,823.00

3.

Branch Manager, Allahabad, Allahabad Bank, Kanpur Road, Allahabad

108113

69,197

Further the following Fixed Deposits are also available-

Bank of Baroda

S. No.

FD/RT No.

CUST. No.

Amount

1.

230129

0064030089958

20,00,00.00

2.

230130

00640300009985

1,00,000.00

3.

230131

00640300009986

1,00,000.00

4.

230132

00640300009987

1,00,000.00

5.

230133

00640300009988

1,00,000.00

6.

230134

00640300009989

1,00,000.00

Total

25,00,000.00

State Bank of India, Main Branch.

S. No.

FD/RT No.

CUST. No.

Amount

1.

0520854

30552678044

10,00,000.00

Total

10,00,000.00

State Bank of Patiala, Civil Lines.

S. No.

FD/RT No.

CUST. No.

Amount

1.

963410

7852749015-6

4,50,000.00

Total

4,50,000.00

The Branch Manager, State of Bank of India, Main Branch, Allahabad, Branch Manager, State Bank of Patiala, Civil Lines, Allahabad and Branch Manager, Allahabad, Allahabad Bank, Kanpur Road, Allahabad are directed to remit the aforesaid amount to Registrar General, High Court, Allahabad who may purchase the court fee out of said amount, within a period of one month.

The petitioner is required to serve copy of this order to the respective banks personally for compliance.

(Prakash Krishna,J)

Order Date :- 25.5.2012

MK/

 

 

 
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