Ram Jeewan vs The State Of U.P.Through ...
2012 Latest Caselaw 2168 ALL

Citation : 2012 Latest Caselaw 2168 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Ram Jeewan vs The State Of U.P.Through ... on 24 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2271 of 2000
 

 
Petitioner :- Ram Jeewan
 
Respondent :- The State Of U.P.Through Collector Hardoi And Anors
 
Petitioner Counsel :- S.R.Rizvi,Mohd. Aslam Beg,V.V. Tripathi
 
Respondent Counsel :- C.S.C.,P.L.Misra
 

 
Hon'ble Vishnu Chandra Gupta,J.

From the perusal of the record it appears that notice has not been sent to respondent no. 6. slips are available on record.

Office is directed to issue the same.

List in the week commencing from 16th July, 2012.

Order Date :- 24.5.2012

S. Kumar

Download the LatestLaws.com Mobile App