Harish Chandra Nath vs C/M Panchayat Inter College And ...
2012 Latest Caselaw 2158 ALL

Citation : 2012 Latest Caselaw 2158 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Harish Chandra Nath vs C/M Panchayat Inter College And ... on 24 May, 2012

Bench: Yatindra Singh, Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 1005 of 2012
 

 
Petitioner :- Harish Chandra Nath
 
Respondent :- C/M Panchayat Inter College And Others
 
Petitioner Counsel :- Ripu Daman,Gulrez Khan,J.H. Khan,W.H. Khan
 
Respondent Counsel :- C.S.C.,Abhishek Kr. Singh,I.R. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Mohd. Tahir,J.

Disposed of.

For order see our order of date on separate sheet of papers placed in the record of Special Appeal No. 984 of 2012.

Order Date :- 24.5.2012

BBL

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