M/S Tulsipur Sugar vs Joint Sec.
2012 Latest Caselaw 2156 ALL

Citation : 2012 Latest Caselaw 2156 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

M/S Tulsipur Sugar vs Joint Sec. on 24 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 207 of 1995
 

 
Petitioner :- M/S Tulsipur Sugar
 
Respondent :- Joint Sec.
 
Petitioner Counsel :- S K Mehrotra
 
Respondent Counsel :- C S C
 

 
Hon'ble Vishnu Chandra Gupta,J.

Learned Standing Counsel has pointed out that this writ petition has become infructuous.

List revised.

None present for the petitioner.

This petition is, accordingly, dismissed as infructuous.

Interim order, if any, is vacated.

Order Date :- 24.5.2012

S. Kumar

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