Shashi Prabha Gandhi vs The State Of U.P Thru Secy., Home ...
2012 Latest Caselaw 2149 ALL

Citation : 2012 Latest Caselaw 2149 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Shashi Prabha Gandhi vs The State Of U.P Thru Secy., Home ... on 24 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1804 of 2012
 

 
Petitioner :- Shashi Prabha Gandhi
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., Lucknow And Anr.
 
Petitioner Counsel :- Awadhesh Kumar,Ajay Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Order passed by this court on 04 June, 2008 needs to be referred to.

List this case in 1st week of July, 2012.

In the meantime, let the order be placed on record.

Order Date :- 24.5.2012

A.Nigam

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