Nattha And Others vs District Judge Unnao And Others
2012 Latest Caselaw 2147 ALL

Citation : 2012 Latest Caselaw 2147 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Nattha And Others vs District Judge Unnao And Others on 24 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2589 of 1999
 

 
Petitioner :- Nattha And Others
 
Respondent :- District Judge Unnao And Others
 
Petitioner Counsel :- Modh. Saeed
 
Respondent Counsel :- Chief Standing Counsel,K.K.Singh
 

 
Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioners states that he wants time for taking steps.

He could take step in respect of the substitution and for setting aside abatement application within a week.

Issue notice to the respondents returnable on an early date.

List in the week commencing from 30th July, 2012.

Order Date :- 24.5.2012

S. Kumar

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