Sharam Prakash vs State Of U.P. Snd Other
2012 Latest Caselaw 2138 ALL

Citation : 2012 Latest Caselaw 2138 ALL
Judgement Date : 24 May, 2012

Allahabad High Court

Sharam Prakash vs State Of U.P. Snd Other on 24 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 655 of 1995
 

 
Petitioner :- Sharam Prakash
 
Respondent :- State Of U.P. Snd Other
 
Petitioner Counsel :- C B Pandey
 
Respondent Counsel :- C S C
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

No one is present on behalf of the petitioner.

Petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 24.5.2012

S. Kumar

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