Sandeep Kumar vs State Of U.P.
2012 Latest Caselaw 2121 ALL

Citation : 2012 Latest Caselaw 2121 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Sandeep Kumar vs State Of U.P. on 23 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1499 of 2010
 

 
Petitioner :- Sandeep Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anandi Banerjee,Anil Kumar Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Appllication for bail is rejected, vide order of date passed in Criminal Appeal No. 1419 on separate sheets.

Order Date :- 23.5.2012

S. Kumar

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