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Girish Dutt Pandey And 4 Ors. vs Dwarika Prasad Singh And Ors.
2012 Latest Caselaw 2117 ALL

Citation : 2012 Latest Caselaw 2117 ALL
Judgement Date : 23 May, 2012

Allahabad High Court
Girish Dutt Pandey And 4 Ors. vs Dwarika Prasad Singh And Ors. on 23 May, 2012
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 40 of 2008
 

 
Petitioner :- Girish Dutt Pandey And 4 Ors.
 
Respondent :- Dwarika Prasad Singh And Ors.
 
Petitioner Counsel :- G.D.Pandey
 
Respondent Counsel :- Praveen Tripathi
 

 
Hon'ble Ritu Raj Awasthi,J.

Sri G.D. Pandey, learned counsel for the appellants is reported to be ill.

The case is adjourned.

List again.

Order Date :- 23.5.2012

Adhir

 

 

 
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