Satish Kumar Sharma vs Smt.Rampatti Devi And Another
2012 Latest Caselaw 2115 ALL

Citation : 2012 Latest Caselaw 2115 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Satish Kumar Sharma vs Smt.Rampatti Devi And Another on 23 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 761 of 2012
 

 
Petitioner :- Satish Kumar Sharma
 
Respondent :- Smt.Rampatti Devi And Another
 
Petitioner Counsel :- Amit Kumar Sinha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Two weeks' time is allowed to file certificate for the deposit of the statutory amount.

List in week commencing 9.7.2012.

Order Date :- 23.5.2012

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