U.P.State Road Transport ... vs Luvkush @ Kirti Kumar
2012 Latest Caselaw 2114 ALL

Citation : 2012 Latest Caselaw 2114 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

U.P.State Road Transport ... vs Luvkush @ Kirti Kumar on 23 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2110 of 2012
 

 
Petitioner :- U.P.State Road Transport Corporation
 
Respondent :- Luvkush @ Kirti Kumar
 
Petitioner Counsel :- V.C.Dixit
 
Respondent Counsel :- A.T.Pandey,R.P.S.Chauhan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Put up on Tuesday i.e. on 29.5.2012 as fresh. Meanwhile, the appellant may file the statement of the driver.

Order Date :- 23.5.2012

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