Jalaluddin Choudhary Alias ... vs Shri Kamal Tyagi And Others
2012 Latest Caselaw 2113 ALL

Citation : 2012 Latest Caselaw 2113 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Jalaluddin Choudhary Alias ... vs Shri Kamal Tyagi And Others on 23 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2026 of 2012
 

 
Petitioner :- Jalaluddin Choudhary Alias Jalaluddin And Others
 
Respondent :- Shri Kamal Tyagi And Others
 
Petitioner Counsel :- A.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, put up on Monday i.e. on 28.5.2012 as fresh.

Order Date :- 23.5.2012

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