Smt.Rajrani And 3 Ors. vs The State Of U.P.
2012 Latest Caselaw 2111 ALL

Citation : 2012 Latest Caselaw 2111 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Smt.Rajrani And 3 Ors. vs The State Of U.P. on 23 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Crl. Misc. Application No. 27969 of 2012
 
In re:
 

 
Case :- CRIMINAL APPEAL No. - 608 of 2007
 

 
Petitioner :- Smt.Rajrani And 3 Ors.
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Jaikaran Nath Chaudhary
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

This is an application for short term bail.

No ground for short term bail is made out.

The application is rejected.

Order Date :- 23.5.2012

S. Kumar

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