Ramesh Kumar And Ors. vs The State Of U.P And Anr.
2012 Latest Caselaw 2108 ALL

Citation : 2012 Latest Caselaw 2108 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Ramesh Kumar And Ors. vs The State Of U.P And Anr. on 23 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1785 of 2012
 

 
Petitioner :- Ramesh Kumar And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Vinay Misra,Nazmal Hasan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let the final order passed in case Misc. Bench No.4214/10, Ramesh Kumar & ors. V. State of U.P., be filed.

Order passed in case Misc. Bench No.2250/10, Dayaram & ors. V. State of U.P., be also filed.

List this case in August, 2012.

Order Date :- 23.5.2012

A.Nigam

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