Panki Tharmal Power Station ... vs Smt.Jayanti Devi And Another
2012 Latest Caselaw 2107 ALL

Citation : 2012 Latest Caselaw 2107 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Panki Tharmal Power Station ... vs Smt.Jayanti Devi And Another on 23 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 762 of 2012
 

 
Petitioner :- Panki Tharmal Power Station Through Its Executive Engineer
 
Respondent :- Smt.Jayanti Devi And Another
 
Petitioner Counsel :- P.K.Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION NO. 162770 OF 2012.

Issue notice.

Order Date :- 23.5.2012

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