Ramawati And Anr. vs The State Of U.P And Anr.
2012 Latest Caselaw 2104 ALL

Citation : 2012 Latest Caselaw 2104 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Ramawati And Anr. vs The State Of U.P And Anr. on 23 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1782 of 2012
 

 
Petitioner :- Ramawati And Anr.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Vijay Kumar Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

This petition has been filed in challenge to non-bailable warrant issued by the lower court.

Adjudication is not possible without referring to the ordersheet.

List this case in the month of August, 2012.

Order Date :- 23.5.2012

A.Nigam

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