Dilip Sitaram Bhamare vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2102 ALL

Citation : 2012 Latest Caselaw 2102 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Dilip Sitaram Bhamare vs The State Of U.P Thru Principal ... on 23 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 2489 of 2012
 

 
Petitioner :- Dilip Sitaram Bhamare
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Petitioner Counsel :- Karunanidhi Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed by Sri Punit Chandra, learned counsel for the respondent no. 3, list after four weeks.

Inter order shall continue till next listing.

Order Date :- 23.5.2012

S. Kumar

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