Citation : 2012 Latest Caselaw 2098 ALL
Judgement Date : 23 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1780 of 2012 Petitioner :- Manni Lal And Ors. Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Rakesh Kumar Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
None has put in appearance for the petitioner.
List in July, 2012.
Order Date :- 23.5.2012
A.Nigam
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