Sharad Singh And Ors. vs The State Of U.P And Ors.
2012 Latest Caselaw 2097 ALL

Citation : 2012 Latest Caselaw 2097 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Sharad Singh And Ors. vs The State Of U.P And Ors. on 23 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 45 of 2012
 

 
Petitioner :- Sharad Singh And Ors.
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- Shailesh Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let respondent no.2 be served through Chief Judicial Magistrate, Varanasi, for 13.8.2012.

Order Date :- 23.5.2012

A.Nigam

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