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Ram Gopal vs Murari Lal Srivastava
2012 Latest Caselaw 2096 ALL

Citation : 2012 Latest Caselaw 2096 ALL
Judgement Date : 23 May, 2012

Allahabad High Court
Ram Gopal vs Murari Lal Srivastava on 23 May, 2012
Bench: Shashi Kant Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 25467 of 2012
 

 
Petitioner :- Ram Gopal
 
Respondent :- Murari Lal Srivastava
 
Petitioner Counsel :- Kailash Nath Kesharwani
 

 
Hon'ble Shashi Kant Gupta,J.

I have gone through the order impugned in the writ petition and heard the learned counsel for the petitioners. 

The order impugned in the writ petition admittedly is an interlocutory order, it can be challenged by the petitioner if ultimately the court below decides against the petitioners.

This writ petition is disposed of with the observation as made above.

Order Date :- 23.5.2012

vinay

 

 

 
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