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Mohammad Ovais And Another vs State Of U.P.Through The Secy. To ...
2012 Latest Caselaw 2095 ALL

Citation : 2012 Latest Caselaw 2095 ALL
Judgement Date : 23 May, 2012

Allahabad High Court
Mohammad Ovais And Another vs State Of U.P.Through The Secy. To ... on 23 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 6754 of 2011
 

 
Petitioner :- Mohammad Ovais And Another
 
Respondent :- State Of U.P.Through The Secy. To Govt. Deptt. Lko.And Ors.
 
Petitioner Counsel :- Shiwa Kant Tiwari
 
Respondent Counsel :- G.A.,Himashu Raghav,Ran Vijay Singh
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed, list before appropriate Bench headed by Hon'ble Mr. Justice Abdul Mateen in the next week.

Order Date :- 23.5.2012

S. Kumar

 

 

 
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