Dr. Virendra Kumar vs Shri Rajneesh Gupta,Prin. ...
2012 Latest Caselaw 2094 ALL

Citation : 2012 Latest Caselaw 2094 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Dr. Virendra Kumar vs Shri Rajneesh Gupta,Prin. ... on 23 May, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 1027 of 2012
 

 
Petitioner :- Dr. Virendra Kumar
 
Respondent :- Shri Rajneesh Gupta,Prin. Secy.,Higher Education & Others
 
Petitioner Counsel :- Rajesh Kumar Sharma
 

 
Hon'ble Devendra Kumar Arora,J.

Shri Lalit Shukla, learned Additional Chief Standing Counsel put in appearance on behalf of opposite parties no. 1 and 2.

Shri Shukla submits that order of Writ Court has been complied with subject to the order passed in Special Leave Petition filed against the order of Writ Court. The copy of the order dated 22.05.2012 passed by the Principal Secretary, Higher Education, Government of U.P. has been placed, which is taken on record.

In view of the fact that the order of Writ Court has been complied with subject to the decision of the Special Leave Petition, no case for contempt is made out.

Accordingly, the contempt petition is dismissed.

Order Date :- 23.5.2012

Tanveer/-