Neeraj Goswami And Ors. vs The State Of U.P Thru S.S.P., ...
2012 Latest Caselaw 2093 ALL

Citation : 2012 Latest Caselaw 2093 ALL
Judgement Date : 23 May, 2012

Allahabad High Court

Neeraj Goswami And Ors. vs The State Of U.P Thru S.S.P., ... on 23 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 290 of 2012
 

 
Petitioner :- Neeraj Goswami And Ors.
 
Respondent :- The State Of U.P Thru S.S.P., Lucknow And Anr.
 
Petitioner Counsel :- Girish Chandra,Vijaya Prakash
 
Respondent Counsel :- Govt. Advocate,S.C. Shukla,Suresh Chandra Shukla
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Crl. Misc. Case (u/s 482 Cr.P.C.) No. 990 of 2012.

Interim order shall continue till the next date of listing.

Order Date :- 23.5.2012

A.Nigam

Download the LatestLaws.com Mobile App