Chandra Maul Verma vs Union Of India Thru' Secy. Min. Of ...
2012 Latest Caselaw 2074 ALL

Citation : 2012 Latest Caselaw 2074 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Chandra Maul Verma vs Union Of India Thru' Secy. Min. Of ... on 22 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 33556 of 2002
 

 
Petitioner :- Chandra Maul Verma
 
Respondent :- Union Of India Thru' Secy. Min. Of Defence & Ors.
 
Petitioner Counsel :- Ashish Srivastava
 
Respondent Counsel :- S.S.C.,Uma Kant
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

The writ petition is called out in revised list. No one appears to press the petition.

The writ petition is dismissed for want of prosecution.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 22.5.2012

MK/

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