Mohammad Rashid And Ors. vs The State Of U.P Thru Secy., Home., ...
2012 Latest Caselaw 2072 ALL

Citation : 2012 Latest Caselaw 2072 ALL
Judgement Date : 22 May, 2012

Allahabad High Court

Mohammad Rashid And Ors. vs The State Of U.P Thru Secy., Home., ... on 22 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1478 of 2012
 

 
Petitioner :- Mohammad Rashid And Ors.
 
Respondent :- The State Of U.P Thru Secy., Home., Lucknow And Ors.
 
Petitioner Counsel :- Om Prakash Nag,Alok Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Report regarding service is awaited.

Let fresh notice be issued to serve the respondent no.3 through Chief Judicial Magistrate, Unnao, for 10.7.2012.

Respondent no.3 is directed to remain present in court.

Order Date :- 22.5.2012

A.Nigam

Download the LatestLaws.com Mobile App