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Govind Prasad Bajpai vs District Magistrate Lucknow & ...
2012 Latest Caselaw 2069 ALL

Citation : 2012 Latest Caselaw 2069 ALL
Judgement Date : 22 May, 2012

Allahabad High Court
Govind Prasad Bajpai vs District Magistrate Lucknow & ... on 22 May, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 2837 of 2012
 

 
Petitioner :- Govind Prasad Bajpai
 
Respondent :- District Magistrate Lucknow & Ors.
 
Petitioner Counsel :- A.P. Singh Gaur,Prashant Singh Gaur
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

In view of nature of relief sought, list in June, 2012.

Order Date :- 22.5.2012

A.Nigam

 

 

 
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